Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 29] [Entire Act] Union of India - Subsection Section 29(f) in The Indian Stamp Act, 1899 (f)in the case of a certificate of sale by the purchaser of the property to which such certificate relates; [***] [Omitted 'and' by Finance Act, 2019 (Act No. 7 of 2019) dated 21.2.2019.]