Allahabad High Court
Commissioner Of Income Tax-I, Lucknow vs U.P. State Electricity Board, Lucknow on 11 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 39 of 2003 Petitioner :- Commissioner Of Income Tax-I, Lucknow Respondent :- U.P. State Electricity Board, Lucknow Petitioner Counsel :- S.C. Misra,D.D. Chopra Respondent Counsel :- Waseequddin Ahmad Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Learned counsel for the appellant has not furnished the list of the identical appeals pending in this court.
Learned counsel for the appellant is directed to furnish the list of the identical appeals pending in this court by the next date of listing. List in the next week.
Order Date :- 11.1.2010 AKS