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Bombay Presidency - Section

Section 9 in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

9. Total quantity of (i) Bricks (ii) Steel, (iii) Cement, (iv) Asbestos Cement Sheets which are estimated to be used in the proposed work including materials already in stock on the site.