Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14]

Himachal Pradesh High Court

M/S. Shree J.K. Foods Private Ltd. vs . State Of H.P And Others on 21 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

M/s. Shree J.k. Foods Private Ltd. Vs. State of H.P and others CWP No.7049 of 2021 a/w .

CWP No.7145 of 2021 21.3.2022 Present: Mr. Tara Singh Chauhan, Advocate for the petitioner(s).

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Yudhvir Thakur & Mr. Bhupinder Thakur, Deputy Advocate General for the respondents­State.

Mr. B.C. Verma, Sr. Advocate, with Mr. Peeyush Verma, Advocate for respondent No.3 in both the petitions.

List on 28.3.2022, as prayed for.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 21.3.2022 (mamta) ::: Downloaded on - 22/03/2022 20:11:35 :::CIS