Himachal Pradesh High Court
M/S. Shree J.K. Foods Private Ltd. vs . State Of H.P And Others on 21 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s. Shree J.k. Foods Private Ltd. Vs. State of H.P and others CWP No.7049 of 2021 a/w .
CWP No.7145 of 2021 21.3.2022 Present: Mr. Tara Singh Chauhan, Advocate for the petitioner(s).
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Yudhvir Thakur & Mr. Bhupinder Thakur, Deputy Advocate General for the respondentsÂState.
Mr. B.C. Verma, Sr. Advocate, with Mr. Peeyush Verma, Advocate for respondent No.3 in both the petitions.
List on 28.3.2022, as prayed for.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 21.3.2022 (mamta) ::: Downloaded on - 22/03/2022 20:11:35 :::CIS