Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(2) in The Bihar General Provident Fund Rules, 1948 (2)Any other expression used in these Rules, which is defined either in the Provident Fund Act, (XIX of 1925) or in the Bihar Service Code, is used in the sense herein defined.
