Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Sailing Vessels (Inspection) Rules, 1962

1. Short title commencement and application.

(1)These rules may be called the Sailing Vessels (Inspection) Rules, 1962.
(2)They shall come into force at once.
(3)They shall apply to every sailing vessel registered in accordance with the provisions of the Act other than vessels exclusively engaged in fishing.