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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(b) in New Town, Kolkata Development Authority Act, 2007

(b)that the ground plan, elevation, section or specification would contravene-any of the provisions of this Act or the rules or the regulations made thereunder or of any oilier law for the time being in force;