Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court

Faiza vs . State Of J&K on 1 April, 2019

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

                               HIGH COURT OF JAMMU & KASHMIR
                                         AT JAMMU

                CRA No.30/2019
                IA No.1/2019


                                                                         Date of order: 01.04.2019
                Faiza                                         vs.                  State of J&K
                Coram:
                    Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
                Appearing counsel:
                For petitioner/appellant (s)       :   Mr. B.L.Chatta, Advocate
                For respondent(s)              :

i) Whether approved for reporting in Yes/No Law Journals etc.:

ii) Whether approved for publication in Press: Yes/No Issue notice to the respondent in the main appeal as well as in IA, returnable within two weeks.

List on 26.04.2019. Meanwhile, record of the court below be called for.

(Sanjay Kumar Gupta) Judge Jammu:

01.04.2019 Vijay VIJAY KUMAR 2019.04.02 10:56 I attest to the accuracy and integrity of this document