Jammu & Kashmir High Court
Faiza vs . State Of J&K on 1 April, 2019
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CRA No.30/2019
IA No.1/2019
Date of order: 01.04.2019
Faiza vs. State of J&K
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s) : Mr. B.L.Chatta, Advocate
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No Issue notice to the respondent in the main appeal as well as in IA, returnable within two weeks.
List on 26.04.2019. Meanwhile, record of the court below be called for.
(Sanjay Kumar Gupta) Judge Jammu:
01.04.2019 Vijay VIJAY KUMAR 2019.04.02 10:56 I attest to the accuracy and integrity of this document