Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Lok Sabha Debates

Statement Correcting Reply To Starred Question No. 671 Dated May 12, 2000 ... on 11 August, 2000

Title: Statement correcting reply to Starred Question No. 671 dated May 12, 2000 regarding tax evasion by Multinational Companies (MNCs)- Laid.

THE MINISTER OF STATE IN THE MINISTRY OF FINANCE (SHRI V. DHANANJAYA KUMAR): Sir, I beg to lay a statement* (i) correcting the reply given on May 12, 2000 to Starred Question No. 671 by Shri Amar Roypradhan regarding tax evasion by MNCs; and (ii) giving reasons for delay in correcting the reply.

                             

-------------------------------------------------------------------------------------------------

* Also placed in the Library. See No.LT-2213/2000 12.03 hrs.