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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2) in The Telangana Rights in Land and Pattadar Pass Books Act, 2020

(2)The Record of Rights shall contain the following particulars, namely,-
(a)The names of all persons who are pattadars of lands;
(b)survey numbers and extents of each Pattadar;
(c)such other particulars as may be prescribed.