Section 7(ii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974
(ii)In case of temporary or permanent migration of the destitute outside Rajasthan, the pension shall ordinarily cease to be payable. The payment of pension may, however be resumed by the Treasury Officer or Sub Treasury Officer, as the case may be, from a date he appears in person before him on his return to Rajasthan, but the arrears of pension accrued for the period he remained outside Rajasthan shall not be payable.
