Section 25(2)(ii) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(ii) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969

(ii)he himself persuaded or organised others to persuade the sellers to sell their notified agricultural produce, livestock or products of livestock in his premises or premises belonging to others without the channel of the market with a view to earning, without the notice or knowledge of the market committee, for himself and others in whose premises the sales are to take place unauthorised allowances from such sales, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 25(2)(ii) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969