Punjab-Haryana High Court
State Of Punjab Th Land Acquisition ... vs Parkashwati And Ors on 27 April, 2015
121-3 CM-8585-CII-2015 in
CR-1557 of 2015
STATE OF PUNJAB TH LAND ACQUISITION
COLLECTOR
VS
PARKASHWATI & ORS
Present: Mr. Baljinder Singh Sra, Addl. AG, Punjab,
for applicant.
***
Prayer has been made for preponment of the matter to an earlier date as the case is fixed for 07.07.2015.
Present case shall now be taken up on 12.05.2015 and CM stands disposed of.
( SHEKHER DHAWAN )
April 27, 2015 JUDGE
msd
MOHAN SINGH
2015.04.28 12:17
I attest to the accuracy and
authenticity of this document
Chandigarh