Bombay High Court
Hasina Yusuf Mohd. Bhaiji Since Decased ... vs Special Land Acquisition Officer on 1 July, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 290 OF 2019
In
FIRST APPEAL 1812 OF 2009
Smt. Hasina Yusuf Bhaiji And Ors. ....Applicant
V/S
Special Land Acquisition Officer Metro Centre ....Respondent
No.1, WITH CIVIL APPLICATION IN FA NO. 291 OF 2019 In FIRST APPEAL 1812 OF 2009 Hasina Yusuf Mohd. Bhaiji Since Decased Thr. ....Applicant Lrs. 1a. Shri. Mohd. Abdullah Mohd.yusuf Bhaiji & Ors.
V/S Special Land Acquisition Officer ....Respondent Mr. R.A.Naik i/b. Siddhartha Ravindra Ronghe For Applicant None For Respondent CORAM : K.K. TATED, J DATE : 1st July, 2019 P.C. :
At the request of learned advocate for the applicant , Stand over to 11/07/2019.
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