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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(g) in The Public Records Rules, 1997

(g)behave in a manner which, in the opinion of the Director General or Head of the Archives, as the case may be, is detrimental to the maintenance and preservation of public records.