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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Odisha - Subsection

Section 110(1)(a) in The Orissa Grama Panchayats Act, 1964

(a)by order in writing call for and inspect any book, register, record or document in the possession or under the control of a Grama Panchayat or a Committee;