Rajasthan High Court - Jaipur
Gram Panchayat Mahad vs State Of Rajasthan ... on 24 November, 2025
[2025:RJ-JP:47380-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 6615/2025
1. Ram Prasad Chaudhary S/o Suraj Karan Chaudhary, Aged
About 45 Years, R/o 1, Surajpol Gate, Ganv Masuda, Tehsil
Masuda, Masuda, Ajmer, Rajasthan.
2. Jagdish Chaudhary S/o Mishri Lal Chaudhary, aged About 60
years, R/o Surajpole Gate, Ganv Masuda, Tehsil Masuda,
Masuda, Ajmer, Rajasthan - 305623
----Petitioners
Versus
1. State Of Rajasthan, Local Self Department Govt. Of
Rajasthan Secretariat Jaipur Through Its Principal
Secretary.
2. State Of Rajasthan, Local Self Department Govt. Of
Rajasthan, Secretariat Jaipur Through Its Director And
Special Secretary.
3. Principal Secretary and Commissioner, Panchayat Raj
Department Govt. Of Rajasthan, Jaipur.
4. Chief Executive Officer, Zila Parishad Ajmer.
5. Vikas Adhikari Panchayat Samiti, Masuda ( Byawar).
6. Distt. Collector, Byawar.
----Respondents
D.B. Civil Writ Petition No. 9556/2025
1. Mataprasad S/o Rameshwar, Aged About 45 Years, R/o Of Saridhiya Ka Pura Village Kotpura District Dholpur, Rajasthan 328024
2. Sultan Singh S/o Tundaram, Aged About 60 Years, R/o Of Saridhiya Ka Pura Village Kotpura District Dholpur, Rajasthan 328024.
3. Bharat Singh S/o Summer, Aged About 51 Years, R/o Of Saridhiya Ka Pura Village Kotpura District Dholpur, Rajasthan 328024.
----Petitioners Versus
1. State Of Rajasthan, Through Secretary Rural Development And Panchayati Raj Department, (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (2 of 15) [CW-6615/2025] Government Of Rajasthan, Secretariat Jaipur.
2. The District Collector, Dholpur (Rajasthan)
3. The Sub-Divisional Officer (Sdm), Rajakheda Dholpur, Rajasthan.
----Respondents D.B. Civil Writ Petition No. 10608/2025 Aam Janta Of Village Kaduki Gram Panchayat, Thekda Through Representative Smt. Muharvi W/o Iliyash R/o Village Kaduki, Vijay Mandir Alwar Distt. Alwar Rajasthan.
----Petitioner Versus
1. The Shashan Secretary And Commissioner, Garmin Vikas And Panchayati Raj Vibhag (Panchayati Raj Vibhag) Secretriate Jaipur.
2. The Distt. Collector Alwar.
3. Chief Executive Officer Zuila Parishad Alwar.
----Respondent D.B. Civil Writ Petition No. 10614/2025 Chhitar Lal Meena S/o Biramchand, Aged About 34 Years, R/o Mahuakheda, Deorikalan, Aklera, District Jhalawar, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through Additional Chief Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Government Secretariate, Rajasthan, Jaipur.
2. The Secretary Cum Commissioner, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Government Secretariate, Rajasthan, Jaipur.
3. The District Collector, Jhalawar, District Jhalawar, Rajasthan.
4. The Sub Divisional Officer, Aklera, District Jhalawar, Rajasthan.
5. The Chief Executive Officer, Zila Parishad, Jhalawar.
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6. The Block Development Officer, Panchayat Samiti Aklera.
----Respondents D.B. Civil Writ Petition No. 10628/2025 Prakash Chandra S/o Shri Surajmal Gurjar, Aged About 57 Years, Resident Of Village Dhand Ka Pura, Post Kaimari, Tehsil Nandauti, District Karauli- 322216 (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through The Principal Secretary And Commissioner, Rural Development And Panchayati Raj Department, Government Secretariat, Jaipur
2. The Deputy Secretary And Deputy Commissioner (I), Rural Development And Panchayati Raj Department (Panchayati Raj Department), Jaipur
3. The District Collector, Karauli, District Karauli
4. Chief Executive Officer, Zila Parishad Karauli, District Karauli
5. The Sub-Divisional Officer, Nandauti, District Karauli
6. The Block Development Officer, Block Nandauti, District Karauli.
----Respondents D.B. Civil Writ Petition No. 11410/2025 Manwar Ali, S/o Nisar Khan, Aged About 49 Years, R/o Ajamnagar, Azamnagar, Jaipur, Rajasthan-303901.
----Petitioner Versus
1. State Of Rajasthan, Through The Principal Secretary, Gramin Vikas And Panchayati Raj Department, Govt. Of Rajasthan, Govt. Secretariat, Jaipur (Raj.).
2. The Deputy Commissioner And Deputy Government Secretary (First), Gramin Vikas And Panchayati Raj Department, Govt. Of Rajasthan, Govt. Secretariat, Jaipur (Raj.).
3. The Sub-Divisional Magistrate, Chaksu, Dist. Jaipur.
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4. The District Collector, Jaipur, Rajasthan.
5. The Development Officer, Panchayat Samiti Chaksu, Dist. Jaipur.
----Respondents D.B. Civil Writ Petition No. 12122/2025 Villagers Of Village Hanutiya Kalan, Tehsil Madhorajpura, District Jaipur, Through One Of The Villager Roduram Raiger S/o Raghunath Raigar, Abed About 65 Years, R/o Village Hanutiya Kala, Tehsil Madhorajpura, Jaipur (Raj).
----Petitioner Versus
1. State Of Rajasthan, Through Additional Chief Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Government Secretariat, Vikas Khand, Bhagwan Das Road, Jaipur, Rajasthan.
2. Principal Secretary, Department Of Revenue, Government Of Rajasthan, Government Secretariat, Jaipur, Rajasthan.
3. Commissioner, Panchayati Raj Department, Government Of Rajasthan, Government Secretariat, Jaipur, Rajasthan
4. Director, Local Self Department, Parivahan Marg, Shivaji Nagar, Civil Lines, Jaipur, Rajasthan.
5. District Collector, Jaipur., Collectorate Campus, Bani Park, Jaipur (Raj).
6. Chief Executive Officer, Jaipur.
----Respondents D.B. Civil Writ Petition No. 12435/2025 Gram Panchayat Janpaliya, Through Its Administrator Baliyo W/o Bahadur Aged About 67 Years, Janpaliya, Janpalia, Barmer, Rajasthan, 344706
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (5 of 15) [CW-6615/2025] Development And Panchayati Raj Department Of Rajasthan ,jaipur,rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
3. State Of Rajasthan, Through The District Collector Barmer, Rajasthan,344706
----Respondents D.B. Civil Writ Petition No. 12436/2025
1. Prahlad Luhar Son Of Sohan Lal, Aged About 51 Years, Resident Of Gram And Post Khayara, Gram Panchayat Boobkiya, Tehsil Bhinai District Ajmer
2. Norat Mal Son Of Shri Suraj Karan, Aged About 41 Years, Resident Of Gram And Post Khayara, Gram Panchayat Boobkiya, Tehsil Bhinai District Ajmer
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary And Commissioner, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur
2. Local Self Department, G-3, Rajmahal Residential Area, C-Scheme, Near Civil Line Crossing, Jaipur - 302016 Through The Principal Secretary
3. Additional Chief Secretary, Panchayati Raj Department, Government Secretariat, Jaipur, Rajasthan
4. Director Cum Special Secretary, Local Self Department, G-3, Rajmahal Residential Area, C-Scheme, Near Civil Line Crossing, Jaipur - 302016.
5. District Collector, District Ajmer, Rajasthan.
6. Chief Executive Officer, Zila Parishad, Ajmer, Rajasthan.
----Respondents D.B. Civil Writ Petition No. 12643/2025 (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (6 of 15) [CW-6615/2025] Gram Panchayat Sadhapur, Through Its Administrator Varsha C/o Akash Kumar Aged About 35 Years, 78/1 Nai Kumar Basti, Jarrah, Rajakhera, Dholpur, Rajasthan, 328025
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan- 302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan- 302003
3. State Of Rajasthan, Through The District Collector Dholpur, Rajasthan, 328025
----Respondents D.B. Civil Writ Petition No. 12661/2025 Gram Panchayat Banno Ka Bas, Through Its Administrator Khamma Kanwar W/o Bhanwar Singh Aged About 36 Years, Banno Ka Bas, Nathrau, Nathrau, Jodhpur, Rajasthan, 342309
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan Jaipur, Rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur,rajasthan-302003
3. State Of Rajasthan, Through The District Collector Jodhpur Rajasthan,328025
----Respondents D.B. Civil Writ Petition No. 13301/2025 Gram Panchayat Mahad, Through Its Administrator Rashila Devi (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (7 of 15) [CW-6615/2025] W/o Pravin Aged About 34 Years, Aagari,aagari,mahad Udaipur, Rajasthan,307025
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan ,jaipur,rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur,rajasthan-302003
3. State Of Rajasthan, Through The District Collector Udaipur , Rajasthan,313708
----Respondents D.B. Civil Writ Petition No. 13338/2025 Gram Panchayat Cheedwa, Through Its Administrator Juber Khan S/o Ahmad Khan, Aged About 27 Years, Alampur, Gram Panchayat Cheedwa, Nauganwa, Ramgrah, Alwar,rajasthan 301026
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur,rajasthan-302003
3. State Of Rajasthan, Through The District Collector Alwar Rajasthan, 301026
----Respondents D.B. Civil Writ Petition No. 13339/2025 Villagers Of Village Jyotiba Nagar, Tehsil Neem Ka Thana, District Sikar, Through One Of The Villager Nanu Ram Saini S/o Jagdish Prasad Saini, Aged About 75 Years, R/o Dhani Narayan Saini, Jyotiba Nagar, Tehsil Neem Ka Thana, Chala, Sikar (Raj.)
----Petitioner (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (8 of 15) [CW-6615/2025] Versus
1. State Of Rajasthan, Through Additional Chief Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Government Secretariat, Vikas Khand, Bhagwan Das Road, Jaipur, Rajasthan.
2. Principal Secretary, Department Of Revenue, Government Of Rajasthan, Government Secretariat, Jaipur, Rajasthan.
3. Commissioner, Panchayati Raj Department, Government Of Rajasthan, Government Secretariat, Jaipur, Rajasthan.
4. Director, Local Self Department, Parivahan Marg, Shivaji Nagar, Civil Lines, Jaipur, Rajasthan.
5. District Collector, Sikar, Having Office Near Atal Seva Kendra, (Raj.)
6. Chief Executive Officer, Sikar.
----Respondents D.B. Civil Writ Petition No. 13618/2025
1. Vidhyadhar Gadhwal S/o Kesardev, Aged About 46 Years, R/o Village Post Yalsar, Tehsil Laxmangarh, District Sikar, Rajasthan.
2. Shravan Kumar S/o Danaram, Aged About 60 Years, R/o Village Post Yalsar, Tehsil Laxmangarh, District Sikar, Rajasthan.
3. Choturam S/o Jhabarmal, Aged About 40 Years, R/o Village Post Yalsar, Tehsil Laxmnagarh, District Sikar, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through The Principal Secretary, Department Of Rural Development And Panchayati Raj, Secretariat, Jaipur.
2. State Of Rajasthan, Through The Principal Secretary, Department Of Revenue, Secretariat, Jaipur.
3. District Collector, Sikar, Rajasthan.
4. Sub- Divisional Officer (Sdo), District Sikar, Rajasthan.
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5. Tehsildar, Laxmangarh, District Sikar, Rajasthan.
6. Gram Panchayat Lalasi, Through Its Vikas Adhikari/ Sarpanch, Village Yalsar, Tehsil Laxmangarh, District Sikar, Rajasthan.
----Respondents D.B. Civil Writ Petition No. 13690/2025
1. Pawan Kumar Yadav Son Of Ramesh Chand Yadav, Aged About 25 Years, Resident Of Gram- Sarbindpura Post Office- Jaguwas District- Kotputli-Behror, Rajasthan
2. Sandeep Kumar Sharma Son Of Shri Ranjeet Singh, Aged About 32 Years, Resident Of Gram- Sarbindpura Post Office- Jaguwas District- Kotputli-Behror, Rajasthan
----Petitioners Versus
1. The State Of Rajasthan, Through Director Cum Principal Secretary, Local Self Government Department, Office At G-3, Raajmahal Residential Area, C-Scheme Jaipur-16
2. Department Of Rural Development And Panchayati Raj, Through The Secretary, Secretariat, Jaipur.
3. The District Collector, Kotputli-Behrod, Rajasthan
4. Commissioner, Municipal Council (Nagar Parishad) Behrod, District -Kotputli-Behrod, Rajasthan
5. Sarpanch/secretary, Gram Panchayat, Jaaguvas, District
-Kotputli-Behrod, Rajathan
6. Pradhan, Panchayat Samiti, Behror, District- Kotputli-
Behror
----Respondents D.B. Civil Writ Petition No. 13797/2025 Arjun Meena C/o Bheru Laal Meena, Aged About 56 Years, Kalayanpuara, Dheekola,bhilwara,rajasthan,311404
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (10 of 15) [CW-6615/2025] Rajasthan ,jaipur,rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur,rajasthan-302003
3. State Of Rajasthan, Through The District Collector Bhilwara, Rajasthan,328025
----Respondents D.B. Civil Writ Petition No. 14146/2025 Gram Panchayat Pagara, Through Its Administrator Mukesh Ahari S/o Lal Singh Ahari, Ward No. 2, Mukam Pagara, Sulai, Damdi, Dungarpur, Rajasthan, 314036
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
3. State Of Rajasthan, Through The District Collector Dungarpur Rajasthan, 314036
----Respondents D.B. Civil Writ Petition No. 14354/2025 Gram Panchayat Nethwa, Through Its Administrator Kamala W/o Moahar Singh, Aged About 60 Years, Nethwa, Nethwa, Churu, Rajasthan, 331304
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003 (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (11 of 15) [CW-6615/2025]
3. State Of Rajasthan, Through The District Collector Churu Rajasthan, 331304.
----Respondents D.B. Civil Writ Petition No. 14463/2025 Gram Panchayat Kanwaliyas, Through Its Administrator Seema Devi W/o Ramprashad Kumawat Aged About 32 Years, Ward No. 11, Govindpuara, Knawaliyas, Kaylias, Bhilwara, Rajasthan, 311030
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan- 302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan- 302003
3. State Of Rajasthan, Through The District Collector Bhilwara Rajasthan, 311030
----Respondents D.B. Civil Writ Petition No. 14705/2025 Gram Panchayat Banjakudi, Through Its Administrator Dashrath Kanwar W/o Himmat Singh, Aged About 40 Years, 236/jodho Ki Pol, Village Banjakudi, Baloonda, Balunda, Pali, Rajasthan, 306308
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rurl Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
3. State Of Rajasthan, Through The District Collector Beawar Rajasthan, 306308
----Respondents (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (12 of 15) [CW-6615/2025] D.B. Civil Writ Petition No. 15436/2025
1. Prakash Meghwal S/o Hariram Meghwal, Aged About 25 Years, Jodhana Intali Udaipur Rajasthan,313205
2. Ganga Ram Meghwal S/o Logar Meghwal, Aged About 39 Years, Ward No.8 , Meghwal Mohalla, Jodhana,intali, Udaipur Rajasthan, 313205.
3. Ganesh Lal Maghwal S/o Hari Ram Meghwal, Aged About 28 Years, Jodhana,intali, Udaipur Rajasthan, 313205
4. Mohan Lal Meghwal S/o Logar Lal Meghwal, Aged About 31 Years, Jodhana,jodhana Udaipur, Rajasthan, 313205.
----Petitioners Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan-302003
3. State Of Rajasthan, Through The District Collector Udaipur, Rajasthan, 313205
----Respondents D.B. Civil Writ Petition No. 16479/2025 Murad Kha S/o Isha Kha, Aged About 42 Years, Girli Khitpal, Dandali, Balotara, Rajasthan, 344033
----Petitioner Versus
1. State Of Rajasthan, Through Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan- 302003
2. State Of Rajasthan, Through Deputy Secretary Of Rural Development And Panchayati Raj Department Of Rajasthan, Jaipur, Rajasthan- 302003
3. State Of Rajasthan, Through The District Collector Balotara, Rajasthan, 344033 (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (13 of 15) [CW-6615/2025]
----Respondents For Petitioner(s) : Mr.Ram Rakh Sharma, Adv. with Mr.Santosh Sharma, Adv.
Ms.Barsha Kumari, Adv. & Ms.Akshikha Agarwal, Adv.
Mr.Hanish Khan, Adv.
Mr.Vaibhav Bhargava, Adv.
Mr.Ripunjay Sharma, Adv.
Mr.Mohit Sharma, Adv. for Mr.Tanveer Ahamad, Adv.
Mr.Amit Choudhary, Adv. for Mr.Anshuman Saxena, Adv.
Mr.Ravi Kumar Pahaniya, Adv.
Mr.Sudarshan Kumar Laddha, Adv. Mr.Rajesh Maharshi, Adv.
Mr.Anirudh Tyagi, Adv.
Mr.Saurab Vaishnav, Adv.
For Respondent(s) : Mr.Kapil Prakash Mathur, AAG with Ms.Divya Rathore, Adv., Mr.Anshul Ranga, Adv. & Ms.Anjali Ranga, Adv.
HON'BLE THE ACTING CHIEF JUSTICE MR. SANJEEV PRAKASH SHARMA HON'BLE MR. JUSTICE MANEESH SHARMA Order 24/11/2025
1. Considering that the issue raised in these writ petitions is similar to the issue which stands finally adjudicated by this Court in a bunch of 440 cases with the lead case of Sheela Kumari Vs. State of Rajasthan & Ors. in D.B. Civil Writ Petition No.7718/2025 decided on 14.11.2025.
2. We need not again dwell with the issue afresh. In the aforesaid cases, this Court has passed final directions which held as under:-
"224.1 In view of the adjudication made and conclusion drawn in Part-A of the judgment, the writ petitions challenging the final notifications issued under Section 3 of the Act of 2009 as well as Section 101 of the Act of 1994, are dismissed.
(Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (14 of 15) [CW-6615/2025] 224.2 In view of the adjudication made and conclusion drawn in Part-B of the judgment, D.B. Civil Special Appeal (Writ) No.831/2025 (State of Rajasthan and Ors. Vs. Dhanna Ram and Ors.) and other special appeals challenging the interim order dated 23.05.2025 to the extent of Para 7 & 8 of the same, are allowed.
All the writ petitions challenging the process of delimitation initiated in pursuance of the notices issued under Section 101 of the Act of 1994, are dismissed.
It is directed that the concerned District Collectors shall send the proposal for delimitation to the state Government and the three members high-level committee constituted for the purpose of examining the same, shall take final decision upon the proposals for delimitation so sent by the concerned District Collectors in an objective manner. The State Government shall complete the entire exercise of delimitation on or before 31.12.2025.
224.3 In view of the adjudication made and conclusion drawn in Part-C of the judgment, the writ petitions challenging the process of delimitation/change of boundaries of the municipal wards in absence of change of census or change in the number of wards or change in the territorial boundaries of the municipality, are allowed. The respondents are directed not to effect any change in the internal boundaries of the municipal wards in such cases. Consequently, D.B. Special Appeal (Writ) No.1005/2025 (State of Rajasthan & Ors. Vs Narayan Singh Solanki & Ors.) filed for challenging the interim order dated 11.06.2025, is hereby dismissed.
224.4 In view of the adjudication made and conclusion drawn in Part-D of the judgment, the writ petitions challenging removal of Panchayat Samiti Member / Pradhan, on account of delimitation of respective areas / wards, are hereby dismissed.
224.5 In view of the adjudication made and conclusion drawn in Part-E of the judgment, the writ petitions relating to appointment of the administrator, are dismissed.
(Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) [2025:RJ-JP:47380-DB] (15 of 15) [CW-6615/2025] 224.6 In view of the adjudication made and conclusion drawn in Part-F of the judgment, the writ petitions praying for fixing/nominating the village headquarter are dismissed.
224.7 In view of the adjudication made and conclusion drawn in Part-G of the judgment, D. B. Civil Writ Petition (PIL) No.4686/2025 [Sanyam Lodha Vs. State of Rajasthan] as well as D. B. Civil Writ Petition No. 1285/2025 (Giriraj Singh Devanda vs. State of Rajasthan & ors.) praying for a direction for holding the elections of Municipality or Panchayati Raj Institutions, respectively, are disposed of with a direction to the State Government that after completing the delimitation exercise, elections of all the Local Self Bodies i.e. Panchayats as well as Municipality, shall immediately be conducted simultaneously and the entire exercise for such elections shall be completed on or before 15.04.2026. 224.8 To promote the spirit of 'Save Paper - Save Environment', the Registry of this Court is directed that, while placing a copy of this judgment in concerned files as well as while processing applications for issuance of certified copies of this judgment pertaining to any specific writ petition or special appeal, it shall issue a certified copy comprising the first page of the judgment, the relevant page showing the cause title of the respective writ petition/special appeal, and the full text of the judgment beginning from Page No.288 of this judgment."
3. The writ petitions stand disposed of accordingly. The observations/directions made in the case of Sheela Kumari (supra) shall apply mutatis mutandis to the present cases too.
4. All pending applications stand disposed of.
5. A copy of this order be placed in each petition.
(MANEESH SHARMA),J (SANJEEV PRAKASH SHARMA),ACTING CJ Himanshu Soni/8, 9, 15-32, 37-39 (Uploaded on 27/11/2025 at 10:26:26 AM) (Downloaded on 27/11/2025 at 09:28:05 PM) Powered by TCPDF (www.tcpdf.org)