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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962

(b)writ the name of each applicant on a separate slip on one side and fold all such slips in identical manner so as to completely enclose the name written thereon;