Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Union of India - Subsection Section 80(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (4)Facilities or parts of facilities shall be able to withstand the design loads and the probable combinations of these loads at all times.
