Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 253 in Insolvency And Bankruptcy Code, 2016 253. Amendments of Act 51 of 2007. - The Payment and Settlement Systems Act, 2007 shall be amended in the manner specified in the Ninth Schedule.
