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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(2)that the seniority inter se of persons appointed to posts in a particular grade by recruitment on the basis of one and the same selection, except those who do not join service when a vacancy is offered to them, shall follow the order in which they have been placed in the list prepared under rule 16;