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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(5)(b) in Multi State Co-Operative Societies Act, 1984

(b)to require the production of any book or document relating to the affairs of, or any cash or securities belonging to the society by any officer agent, servant or member of the society in possession of such books, documents, cash or securities and in the event of serious irregularities discovered during audit, to take them into custody.