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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(d) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(d)take such other action, within the time limits and in the manner, as may be required under the relevant regulations or as may be directed by the Authority.