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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(1)On receipt of an application, the Executive Officer shall immediately register it in a register in Form VI, in order in which it is so received and shall issue to the applicant receipt in Form VII.