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[Cites 0, Cited by 0] [Section 397(1)] [Section 397] [Entire Act]

NCT Delhi - Subsection

Section 397(1)(f) in The Delhi Municipal Corporation Act, 1957

(f)disturb the public peace or order by singing, screaming or shouting, or by using any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or