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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Himachal Pradesh - Subsection

Section 79(1)(iii) in The Himachal Pradesh Town and Country Planning Act, 1977

(iii)due regard shall always be had so far may be compatible with the exigencies of the purpose for which the entry is made, to the social and religious usages of the occupants of the land or building entered.