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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(f) in Haryana Municipal (Sanitation and Public Health) Bye-laws, 1976

(f)the closure of an educational institution, by a written notice to the authorities in charge of such institution, for such period as is specified in the notice;