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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

(5)The service rendered on an aided post in another privately managed recognized schools in the State of Punjab, shall count for retirement benefits:Provided that the Contributory Provident Fund Account of the employee in the previous school continued as such in the subsequent school to which he is transferred or appointed and there is no break in service.