Section 9 in Securities and Exchange Board of India (Research Analysts) Regulations, 2014
9. Grant of certificate of registration.
- The Board on being satisfied that the applicant complies with the requirements specified in regulation 6, shall send intimation to the applicant and on receipt of the payment of registration fees as specified in Second Schedule, grant certificate of registration in Form B under First Schedule, subject to such terms and conditions as the Board may deem fit and appropriate.
