Section 142(1)(b) in Rajasthan Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

(b)statement under sub-section (3) of Section 73 or sub-section (3) of Section 74, a summary thereof electronically in FORM GST DRC-02,

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