Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 27 in The Rajasthan Police Act, 2007

27. Annual report of the Commission.

(1)The Commission shall, at the end of each year, present to the State Government a report of its work during the preceding year as well as of the performance of the Police Force.
(2)The State Government shall cause the annual report to be laid before the House of the State Legislature in the Budget Session.