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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(zc) in THE MAJOR PORT AUTHORITIES ACT, 2021

(zc)“Public Private Partnership project” means the projects taken up through a concession contract entered into by the Board under sub-section (1) of section 24;