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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Mizoram - Subsection

Section 39(3) in The Mizo District (Forest) Act, 1955

(3)No jhumming shall be permitted within one hundred fee on either side of all Government roads, except with the written permission of the Deputy Commissioner in consultation with the Chief Executive Member or the Executive Committee.