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State of Punjab - Section

Section 985 in Punjab Jail Manual, 1996

985. Form of Registers.

- The forms of, and the particulars to be recorded in, the several registers specified in the proceeding rule, shall, from time to time, be prescribed by the Inspector-General.Provided that every register now prescribed and in use shall continue to be maintained in its present form until the Inspector-General shall supersede the same by a direction given under this rule.