Himachal Pradesh High Court
Parvesh Sharma vs Hpu And Others. on 4 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Parvesh Sharma Versus HPU and others.
.
CWPOA No. 3737 of 2019.
04.03.2022 Present:- Mr. P.P. Chauhan, Advocate, for the petitioner.
Mr. Surender Verma, Advocate, for respondents N.1 to 3. Heard further. For continuity, to come up on 11.03.2022.
4th March, 2022.
(krt) r to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 04/03/2022 20:17:27 :::CIS