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Himachal Pradesh High Court

Parvesh Sharma vs Hpu And Others. on 4 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Parvesh Sharma Versus HPU and others.

.

CWPOA No. 3737 of 2019.

04.03.2022 Present:- Mr. P.P. Chauhan, Advocate, for the petitioner.

Mr. Surender Verma, Advocate, for respondents N.1 to 3. Heard further. For continuity, to come up on 11.03.2022.

4th March, 2022.

(krt) r to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 04/03/2022 20:17:27 :::CIS