Jammu & Kashmir High Court
State Of J&K vs Shakeel Ahmed And Another on 13 October, 2021
Bench: Dhiraj Singh Thakur, Puneet Gupta
Sr. No. 71
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRAA No. 10/2017
State of J&K .....Appellant(s)/Petitioner(s)
Through: None
Vs
Shakeel Ahmed and another ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
13.10.2021 None appears. Adjourned. List again on 02.02.2022.
(Puneet Gupta) (Dhiraj Singh Thakur)
Judge Judge
Jammu
13.10.2021
Muneesh
MUNEESH SHARMA
2021.10.21 15:51
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integrity of this document