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Jammu & Kashmir High Court

State Of J&K vs Shakeel Ahmed And Another on 13 October, 2021

Bench: Dhiraj Singh Thakur, Puneet Gupta

                                                                                       Sr. No. 71

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU


                                                                    CRAA No. 10/2017

              State of J&K                                             .....Appellant(s)/Petitioner(s)

                                             Through: None

                                      Vs

              Shakeel Ahmed and another                                          ..... Respondent(s)

                                             Through: None

              Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
                     HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                        ORDER

13.10.2021 None appears. Adjourned. List again on 02.02.2022.




                                                (Puneet Gupta)          (Dhiraj Singh Thakur)
                                                    Judge                      Judge
              Jammu
              13.10.2021
              Muneesh




MUNEESH SHARMA
2021.10.21 15:51
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