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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(a) in The General Provident Fund (Orissa) Rules, 1938

(a)[ "Accounts Officer" means the Branch Officer in charge of the Fund Sections in the office of the Accountant-General, Orissa;] [Substituted vide Notification No. 14916-F./21.4.1966.]