Himachal Pradesh High Court
Kesar Singh & Another vs . Surat Ram & Others on 2 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kesar Singh & another vs. Surat Ram & others .
RSA No.574 of 2007 02.04.2022 Present: Mr.Tara Singh Chauhan, Advocate, for the appellants.
Ms.Amita Chandel & Ms.Shalini, Advocates, vice Ms.Rachna Kuthiala, Advocate, for respondents No.1, 2 and 4.
Respondent No.3 is ex parte vide order dated 04.09.2019.
r to List after four weeks.
(Vivek Singh Thakur) Judge April 2, 2022 (Purohit) ::: Downloaded on - 02/04/2022 20:13:17 :::CIS