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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(2)The Chairperson, Chief Administrative Officer (CAO) or any other member (other than an ex officio member), who incur any disqualification under the rules prescribed for the purpose, shall cease to hold the office of the Chairperson or member.