Supreme Court - Daily Orders
Shivani Properties Private Limited vs United Bank Of India on 1 September, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.22 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014
CC No(s). 13762/2014
(Arising out of impugned final judgment and order dated 20/02/2014
and 30/04/2014 respectively in APD No. 304/2013 in CS No. 31/1998
passed by the High Court of Calcutta)
SHIVANI PROPERTIES PRIVATE LIMITED Petitioner(s)
VERSUS
UNITED BANK OF INDIA Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 01/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Avinash Kankani,Adv.
Mr. S. Sukumaran,Adv.
Mr. Anand Sukumar,Adv.
Mr. Bhupesh Kumar Pathak,Adv.
Ms. Meera Mathur,Adv.
For Respondent(s) Mr. Rajesh Kumar,Adv.
For M/s. Mitter & Mitter Co.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Mr. Rajesh Kumar, Advocate, appears and accepts notice for the sole respondent.
Tag with SLP(C) No.22524/2014.
Signature Not Verified(NARENDRA PRASAD) Digitally signed by Narendra Prasad (SHARDA KAPOOR) COURT MASTER Date: 2014.09.02 10:25:04 IST COURT MASTER Reason: