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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Special Rules Under Section 21 of the Act for the Management of the Wen-Lock downs Reserved Forest in the Nilgiris as a Pasturage and Recreation Ground

(3)Shooting within the reserve shall be regulated by the Nilgiri Game and Fish Preservation Act, 1879 (Tamil Nadu Act II of 1879) and the Nilgiri Game Rules framed under the Forest Act as already in force.