Himachal Pradesh High Court
Munish Singh Rana vs . State Of H.P. & on 11 July, 2022
Bench: Sabina, Satyen Vaidya
Munish Singh Rana vs. State of H.P. & others .
CWP No. 3654 of 2022 11.7.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Learned counsel for the petitioner requests for an adjournment.
r As requested, list after one week.
(Sabina) Judge (Satyen Vaidya) Judge 11th July, 2022 (kck) ::: Downloaded on - 11/07/2022 20:06:18 :::CIS