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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(1)(a) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(a)the landlord shall not claim, receive or stipulate for the payment of (i) any premium or other like-sum in addition to such fair rent, or (ii) save as provided in section 6, anything in excess of such fair rent;