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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(30) in The Bombay Provincial Municipal Corporations Act, 1949

(30)"land" includes land which is being built upon or is built upon or covered with water, benefits to arise out of land, things attached to the earth or permanently fastened to anything attached to the earth and rights created by legislative enactment over any street;