Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(5) in THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968 (5)The Council may, at any time, dissolve or subject to the provisions of sub- section (1), after the constitution of, any such committee.
