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State of West Bengal - Section

Section 15 in The West Bengal Government Premises (Tenancy Regulation) Act, 1976

15. Power to make rules.

(1)The State Government may make rules for carrying out the purposes of this Act.
(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the matters which may be or are required to be prescribed.