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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(iii) in A.P. Farmers Organisation Rules, 1997

(iii)[ "Commissioner" means an officer appointed by the Government as Commissioner, Command Area Development Authority.] [Added by Notification No. G.O. Ms. No.17, Water Resources (CADA) Department, dated 8.2.2019 (w.e.f. 27.12.2018).]