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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The West Bengal Correctional Services Act, 1992

(1)For proper security of correctional homes and of the staff thereof and of the prisoners confined therein, there shall be the following categories of security staff in each correctional home:—
(i)one chief head warder;
(ii)one or more head warders as may be considered necessary having regard to the usual population of the home;
(iii)such number of gate warders as may be considered necessary;
(iv)such number of other warders as may be considered necessary.