Section 31 in Gorkhaland Territorial Administration Act, 2011
31. Power of Government to entrust functions.
- Notwithstanding anything in this Act, the Government may, with the consent of the Gorkhaland Territorial Administration, entrust either conditionally or unconditionally to the Gorkhaland Territorial Administration the functions in relation to any matter, not enumerated in section 26, to which the executive power of the State extends.
