Rajasthan High Court - Jodhpur
Street Vendor Society, Mount Abu vs State And Ors on 13 August, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 8072/2015
Street Vendor Society, Mount Abu
----Petitioner
Versus
State And Ors
----Respondent
Connected With
S.B. Civil Writ No. 15338/2017
Karan Deep Kotia And Ors.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr.Harshit Bhurani
Mr.Pankaj Sharma
For Respondent(s) : Dr. Pratistha Dave.
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order 13/08/2018 Learned counsel Dr.Dave prays for and is granted four weeks' time to complete his instructions.
Interim order shall continue till next date.
(SANDEEP MEHTA),J Sudhir Asopa/40 & 41 Powered by TCPDF (www.tcpdf.org)